The New India Assurance Co. Ltd., ... vs Haribhau Damu Khaire And Ors
2023 Latest Caselaw 8354 Bom

 1                                      2 fast 22902-21 with ia133-23 and iast 22909-21-c.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISDICTION

                             FIRST APPEAL (ST.) NO.22902 OF 2021
                                             WITH
                            INTERIM APPLICATION NO.133 OF 2023
                                              IN
                             FIRST APPEAL (ST.) NO.22902 OF 2021
                                             AND
                         INTERIM APPLICATION (ST.) NO.22909 OF 2021
                                              IN
                              FIRST APPEAL (ST.) NO.22902 OF 2021

  The New India Assurance Company Limited                          ... Appellant
       Vs.
  Haribhau Damu Khaire and ors.                                    ... Respondents
                                -------

 Ms.S.S.Dwivedi, Advocate for the Appellant/Applicant in IAST No.22909
 of 2021.
 Mr.R.R.Varma with Mr.Sanket Thorat and Mr.Sachin Suware, Advocates
 for the Respondent No.2/Applicant in IA No.133 of 2023.

                                              -------
                              CORAM :      ABHAY AHUJA, J.

                              DATE :       17 AUGUST, 2023.
 P.C. :

1. Arguments concluded.

2. Judgment reserved.

3. Learned counsel are at liberty to file written submissions and

supporting judgments within a period of two weeks.

                                                           (ABHAY AHUJA, J.)



     Priya R. Soparkar                                                                         1 of 1