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Archana Ramchandra Dabre (@ ... vs The Director Of Education ...
2023 Latest Caselaw 8342 Bom

Citation : 2023 Latest Caselaw 8342 Bom
Judgement Date : 17 August, 2023

Bombay High Court
Archana Ramchandra Dabre (@ ... vs The Director Of Education ... on 17 August, 2023
Bench: Avinash G. Gharote, M. W. Chandwani
                                                                                               (1)                                                  59wp6198.22

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                              WRIT PETITION NO. 6198 OF 2022
                Archana Ramchandra Dabre__ Vs. ___Director of Education and ors
  ---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
  ---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
           Ms. Kirti Satpute, Advocate for the petitioner
           Ms. T.H.Khan, AGP for respondent Nos. 1 to 3
           Mr. P.S.Kadam, Advocate for respondent nos. 5 & 6



                                                                           CORAM :                     AVINASH G. GHAROTE AND
                                                                                                       M.W. CHANDWANI, JJ.

DATE : 17/08/2023

Learned AGP makes a statement that the petition is covered by the judgment in Writ Petition No.4748/2019 (Nilesh Namdeo Gjurav and ors vrs State ad ors) with connected matters, decided on 1.10.2021 (pg.49). She however seeks some time to make a statement whether the Hon'ble Apex Court has been approached or not, considering which list the matter on 22.08.2023.

                                                                           JUDGE                                                        JUDGE

           Rvjalit





 

 
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