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M/S Shri. Balaji Buildicon, ... vs The State Of Maharashtra, Thr. ...
2023 Latest Caselaw 8243 Bom

Citation : 2023 Latest Caselaw 8243 Bom
Judgement Date : 10 August, 2023

Bombay High Court
M/S Shri. Balaji Buildicon, ... vs The State Of Maharashtra, Thr. ... on 10 August, 2023
Bench: Avinash G. Gharote, M. W. Chandwani
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                  WRIT PETITION NO. 19 OF 2018

 M/s Shri. Balaji Buildicon, Nagpur Thr. Partner....PETITIONER
 Shri. Sanjay Chiranjilal Heliwal
              V/S
 The State Of Maharashtra, Thr. Secretary,    ....RESPONDENT

Department Of Industry Energy And Labour, Mubmai And Ors

AKASH BALWANT MOON for Petitioner COPY SERVED TO G.P. FOR R-1 TO 3 for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 10th August, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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