Namdeo Laxmanrao Yeotkar vs State Of Maharashtra, Thr. ...
2023 Latest Caselaw 8241 Bom

                                                                                        23-wp789.22.odt
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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR.
                    WRIT PETITION NO. 789 OF 2022
                            Namdeo Laxmanrao Yeotkar
                                            -Vs.-
                         State of Maharashtra and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders            Court's or Judge's Orders.
or directions and Registrar's orders.
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                             Mr.A.A.Kathane, counsel for the petitioner.
                             Mr.N. Rao, AGP for respondents-State.
                             Mr. Amit Kukday, counsel for respondent Nos.3 and 4.



                                   CORAM : AVINASH G. GHAROTE AND
                                           M.W.CHANDWANI, JJ.

DATE : 10TH AUGUST, 2023

Stand over to 17/08/20223 at the request of learned counsel Mr.Kukday for respondents 3 and 4 to make a rigorous search of the judgments.

(M.W.CHANDWANI, J) (AVINASH G.GHAROTE, J)

KHUNTE