Public Kind Trust vs Ulhasnagar Municipal ...
2023 Latest Caselaw 8236 Bom

                                      1                901-PIL 6-21 @ PIL 37-18.doc



         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

              PUBLIC INTEREST LITIGATION NO.6 OF 2021

 Vijay Nanikram Bhatia & Ors.                                  ... Petitioners
       V/s.
 The State of Maharashtra, Through
 Department of Urban Development
 & Ors.                                                        ... Respondents


                             WITH
           PUBLIC INTEREST LITIGATION NO.37 OF 2018

 Public Kind Trust                                             ... Petitioner
       V/s.
 Ulhasnagar Municipal Corporation,
 Through its Commissioner & Ors.                               ... Respondents


 Mr. Devdatt Prabhakar Palodkar for the Petitioners in PIL No.6 of
 2021.
 Ms. Minal Chandnani for the Petitioner in PIL No.37 of 2018.
 Mr. P. P. Kakade, GP with Mr. B. V. Samant, AGP for the
 Respondent-State in both PILs.
 Mr. Suresh Kamble for Respondent Nos.6 to 8 in PIL No.6 of
 2021.
 Mr. Saket Mone a/w Shrey Shah i/by Vidhii Partners for
 Respondent No.1 in PIL No.37 of 2018.
 Mr. Huda Diamondwala i/by Diamondwala & Company for
 Respondent No.4 in PIL No.37 of 2018.


                  CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                          ARIF S. DOCTOR, J.

DATE : 10th AUGUST 2023

Mugdha 1 of 2

2 901-PIL 6-21 @ PIL 37-18.doc

P.C. :

Heard.

2. Judgment reserved.

 (ARIF S. DOCTOR, J.)                           (CHIEF JUSTICE)




      Mugdha                                                                    2 of 2