Krishnakumar Hariprasad Pandit ... vs Smt. Rasila Nandlal Bhatt (Decd. ...
2023 Latest Caselaw 7990 Bom

                                                                  50-WP-12368-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO.12368 OF 2022

 KRISHNAKUMAR HARIPRASAD PANDIT )
 (deceased)KUNTALKUMAR PANDIT & ORS.)...PETITIONERS

          V/s.

 SMT.RASILA NANDLAL BHATT (deceased) )
 VIBHA ASHOK BHATT AND ORS.          )...RESPONDENTS

 Mr.Anilkumar K. Patil a/w. Ms.Sonal Naik, Advocate for the Petitioners.
 Ms.Apurva Gupte a/w. Mr.Parth Jasani i/by M/s.Purnanand & Co.,
 Advocate for the Respondents No.1 to 4.

                                   CORAM      :    ABHAY AHUJA, J.

                                   DATE       :    7th AUGUST 2023

 P.C. :

1. Arguments concluded. Orders reserved.

2. Learned Counsel are at liberty to submit written submissions

and judgments in support, if any, within a period of one week.

                                              (ABHAY AHUJA, J.)




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