Sanjay D Bendre And Ors vs The State Of Maharashtra And Ors
2023 Latest Caselaw 7984 Bom

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                                                                                                3 WP-5776-21.doc


                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
BHARAT
DASHARATH
PANDIT                                  WRIT PETITION NO.5776 OF 2021
Digitally signed
by BHARAT
DASHARATH
PANDIT
Date: 2023.08.08
12:54:10 +0530
                   Mr. Sanjay D. Bendre & Ors.               ..... Petitioners.
                               V/s.
                   The State of Maharashtra and Ors.         ..... Respondents.
                   ---
                   Mr. Suryajeet P. Chavan for the Petitioners.
                   Mr. Sagar Rane for Respondent No.2.
                   Mr. S.S. Kanetkar for Respondent No.4.
                   ----
                                          CORAM : NITIN W. SAMBRE, J.

DATED : AUGUST 07, 2023 P.C.:

1] Parties agree that they shall argue the matter before regular Court. As such, matter is released from judgment.

2] Matter be placed before the regular Court.

3] Ad-interim order, if any, to continue.

                                                           (NITIN W. SAMBRE, J.)




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