1Rm Fitness Equipments Through ... vs Ms. Priyanka Barua
2023 Latest Caselaw 7977 Bom

2023:BHC-AS:22567                                                        902-FA-141-2023.doc


                    Shailaja
                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION
                                      FIRST APPEAL NO.141 OF 2023
                                                   A/W
                                INTERIM APPLICATION NO.1360 OF 2023
                                                    IN
                                      FIRST APPEAL NO.141 OF 2023
                    1RM Fitness Equipment's through          ]
                    It's partner Mr. Amar Prakash Shivarkar ]
                    and others                               ]      Appellants
                           Vs.
                    Priyanka Barua                           ]      Respondent
                                                    .....
                    None for Appellants.
                    Ms. Rama Somani a/w Mr. Chetan Alai, for Respondent.
                                                    .....
                                            CORAM : PRITHVIRAJ K. CHAVAN, J.

                                            DATE      : 7th August, 2023.
                    P.C.

1. Office has moved this matter for speaking to minutes of the judgment dated 2nd August, 2023.

2. In the aforesaid judgment, appearance of the learned Advocate for the appellant is shown as "Mr. Nikhil Dongre a/w Mr. Dinkar Kudale". It be corrected as "Mr. Nikhil Dongre a/w Mr. Omkar Kudale".

3. After carrying out necessary correction, corrected judgment be uploaded on the website.

[PRITHVIRAJ K. CHAVAN, J.]

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