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The Oriental Insurance Co. Ltd., ... vs Sandeep D. Bhosale And Anr
2023 Latest Caselaw 7917 Bom

Citation : 2023 Latest Caselaw 7917 Bom
Judgement Date : 4 August, 2023

Bombay High Court
The Oriental Insurance Co. Ltd., ... vs Sandeep D. Bhosale And Anr on 4 August, 2023
Bench: Abhay Ahuja
                                                                    5-FA-649-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                         FIRST APPEAL NO.649 OF 2023
                                    WITH
                    INTERIM APPLICATION NO.12931 OF 2023
                                     IN
                         FIRST APPEAL NO.649 OF 2023

 THE ORIENTAL INSURANCE CO. LTD.                   )...APPELLANT

          V/s.

 SANDEEP D. BHOSALE AND ANR.                       )...RESPONDENTS


 Mr.D.S.Joshi a/w. Mr.Pradyumna Thakurdesai, Advocate for the
 Appellant/Applicant.
 Mr.Niketan Nakhawa a/w. Mr.Pramod Purav, Advocate for the
 Respondent No.1.

                                   CORAM      :    ABHAY AHUJA, J.
                                   DATE       :    4th AUGUST 2023

 P.C. :


1. This is an Interim Application seeking stay on the execution of

the judgment and award dated 13 th July 2021 passed by the Motor

Accident Claims Tribunal, Mumbai, in Motor Accident Claim Petition

No.482 of 2015.

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                                                                 5-FA-649-2023.doc


2. Mr.Devendranath Joshi, learned Counsel for the Appellant -

Insurance Company, would submit that the execution proceedings have

already been filed, and therefore, stay be granted, subject to deposit of

the entire decretal amount in the Tribunal.

3. Having heard the learned Counsel and having perused the

application, issue notice to Respondents, returnable on 1 st September

2023.

4. Mr.Niketan Nakhawa waives service for Respondent no.1.

5. In the meanwhile, let there be stay on the impugned judgment

and award dated 13th July 2021, subject to deposit of the entire

decretal amount within a period of four weeks.

6. List on 1st September 2023.




                                        (ABHAY AHUJA, J.)




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