The Indian Hume Pipe Co.L vs The Commissioner Of ...
2023 Latest Caselaw 7757 Bom

Citation : 2023 Latest Caselaw 7757 Bom
Judgement Date : 3 August, 2023

Bombay High Court

The Indian Hume Pipe Co.L vs The Commissioner Of ... on 3 August, 2023

Bench: G. S. Kulkarni, Jitendra Shantilal Jain

ppn                                   1            3.itxa-744.02.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

                   INCOME TAX APPEAL NO.744 OF 2002

The Indian Hume Pipe Co. Ltd.                    .. Appellant
      Versus
Commissioner of Income Tax                       .. Respondent

           ---
Mr.S.Sriram a/w Mr.B.V. Jhaveri & Ms.Bhargavi Raval for Appellant.
Mr.Suresh Kumar for Respondent.
           ---

                               CORAM : G. S. KULKARNI &
                                       JITENDRA JAIN, JJ.

DATE : 3rd August 2023

P.C.:-

. Heard learned counsel for the parties. Reserved for

judgment.

JITENDRA JAIN, J. G. S. KULKARNI, J.

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