Ananda @ Lalya Kumar Sutar vs State Of Maharashtra
2023 Latest Caselaw 4470 Bom

Citation : 2023 Latest Caselaw 4470 Bom
Judgement Date : 28 April, 2023

Bombay High Court

Ananda @ Lalya Kumar Sutar vs State Of Maharashtra on 28 April, 2023

Bench: N. R. Borkar

                                                                               Board Sr.No.:-42

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2186 OF 2022

 Ananda @ Lalya Kumar Sutar                              ....APPLICANT
            V/S
 State Of Maharashtra                                 ....RESPONDENT

Mr. Kedar Jaysing Patil for Applicant Mr. A. A. Palkar, APP for Respondent - State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 28th April, 2023 P.C. :