Citation : 2023 Latest Caselaw 4466 Bom
Judgement Date : 28 April, 2023
Board Sr.No.:-901
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 1082 OF 2023
Avinash Uttam Katkar ....PETITIONER
V/S
State Of Maharashtra And Ors ....RESPONDENT
Mr. Abhishek R. Avachat a/w Mr. Siddhant Deshpande for Petitioner.
Mr. Arfan Sait, APP for Respondent/State. Mr. D.S. Kumbhar, Incharge SDM, Miraj. Mr. Dipak K. Mane, Clerk, SDM Office, Miraj.
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J
DATE : 28th April, 2023
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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