Kunal Vinod Deshpande vs Divisional Commissioner And Ors S
2023 Latest Caselaw 4465 Bom

Citation : 2023 Latest Caselaw 4465 Bom
Judgement Date : 28 April, 2023

Bombay High Court

Kunal Vinod Deshpande vs Divisional Commissioner And Ors S on 28 April, 2023

Bench: Amit Borkar

                                                                                Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. WRIT PETITION NO. 976 OF 2021

 Kunal Vinod Deshpande                                  ....PETITIONER
             V/S
 Divisional Commissioner And Ors S                    ....RESPONDENT

Mr. Shrikrishna R. Ganbavale a/w Mr. Kush Lahankar for Petitioner Mr. Arfan Sait, APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 28th April, 2023 P.C. :