Deepak Bhaskar Khambit vs State Of Maharashtra And Anr
2023 Latest Caselaw 4464 Bom

                                                                               Board Sr.No.:-36

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2246 OF 2022

 Raju Ghurahu Vishwakarma                                ....APPLICANT
            V/S
 State Of Maharashtra                                 ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 3705 OF 2022 In Criminal Bail Appln. 2246 OF 2022

Deepak Bhaskar Khambit ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT

Mr. Niranjan Mundargi i/by Mr. Vinayak Patil for Applicant. Mr. Chandan Jaiswal i/by Mr. Sachin Shukla for Intervener. Mr. S. V. Gavand, APP for State.

        CORAM :                HON'BLE SMT. JUSTICE ANUJA
                               PRABHUDESSAI J
        DATE :                 28th April, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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