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Afcons Infrastructure Ltd. And ... vs Office Of The Provident Fund ...
2023 Latest Caselaw 4365 Bom

Citation : 2023 Latest Caselaw 4365 Bom
Judgement Date : 27 April, 2023

Bombay High Court
Afcons Infrastructure Ltd. And ... vs Office Of The Provident Fund ... on 27 April, 2023
Bench: Sandeep V. Marne
                                                                                   72-WP.5754.2023


         jvs
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE SIDE JURISDICTION

SALUNKE                                    WRIT PETITION NO. 5754 OF 2023
JV
Digitally signed
by SALUNKE J V
Date: 2023.04.29
                    Afcons Infrastructure Ltd. & Anr. }        Petitioners
13:44:18 +0530
                                 Versus
                    Office of the Provident Fund      }
                    Commissioner & Anr.               }        Respondents


                    Mr. Aumkar V. Joshi for the petitioners.
                    Mr. Suresh Kumar for the respondents.


                                             CORAM:   S. V. GANGAPURWALA, Act.CJ.&
                                                      SANDEEP V. MARNE, J.
                                             DATE:    APRIL 27, 2023


                    P.C.:

1. The matter is covered by the judgment of the Apex Court in the case of Employees Provident Fund Organization & Anr. vs. Sunil Kumar B. & Ors., reported in 2022 SCC OnLine 1521.

2. The matter is already admitted. Thought, the matter is covered, still, the learned advocate for the petitioners wants to argue the matter.

3. Let the matter may come up in regular course.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE)

 
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