Rahul Madhukar Gaikwad vs Rupali Rahul Gaikwad
2023 Latest Caselaw 4198 Bom

                                                      12-IA-3960-2023.doc


Shailaja


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION
            INTERIM APPLICATION NO.3960 OF 2023
                             IN
                 FIRST APPEAL NO.511 OF 2023

Rahul Madhukar Gaikwad                 ]     Applicant
     Vs.
Rupali Rahul Gaikwad             ]           Respondent
                              .....
Mr. Vaibhav Gaikwad, for Applicant.

Ms. Manisha Devkar, for Respondent.
                             .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

                               DATE    : 25th APRIL, 2023.

P.C.

 .         There shall be interim stay to the effect, operation and

implementation of the impugned judgment and order dated 9th

March, 2023 passed by the learned District Judge-2, Satara in Civil

Misc. Application No.20 of 2022 till the receipt of report of the

mediator.

[PRITHVIRAJ K. CHAVAN, J.]

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