Ms. S K Azra Parveen Mohammed ... vs The State Of Maharashtra And Ors
2023 Latest Caselaw 4190 Bom

         Digitally
         signed by
         SHAGUFTA
SHAGUFTA Q PATHAN
Q PATHAN Date:
         2023.04.26                                                             1-WP-3153-2011.doc
         18:39:30
         +0530

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                                         WRIT PETITION NO. 3153 OF 2011


                S. K. Azra Parveen d/o Mohammed Haneef                ...Petitioner
                      Versus
                The State of Maharashtra & Ors.                       ...Respondents

                                                    WITH
                                      CIVIL APPLICATION NO. 1164 OF 2011
                                                      IN
                                        WRIT PETITION NO. 3153 OF 2011

                Husenkhan s/o Maddukhan Pathan                        ...Applicant
                       Versus
                Sk. Azra Parveen d/o Mohammed Haneef
                & Anr.                                                ...Respondents

                Ms. Pradnya Talekar a/w Ms. Madhavi Ayyappan i/b Talekar &
                Associates for the Petitioner in WP/3153/2011 and for the Respondent
                No. 1 in CAW/1164/2011

                Mr. P. P. Kakade, G.P for the Respondent-State

                                                    CORAM : REVATI MOHITE DERE ,
                                                            MANISH PITALE &
                                                           SHARMILA U. DESHMUKH, JJJ.
                                                   TUESDAY, 25th APRIL 2023
                P.C :


                1                 The matters are listed today under the caption `for

                directions', for fixing the date of hearing.

    SQ Pathan                                                                                         1/2



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                                                                               1-WP-3153-2011.doc


            2                 Accordingly, the matters be listed on 13th July 2023 at

            2:30 p.m.



            3                 Parties are at liberty to file additional affidavits, if any on

            or before 10th July 2023, with advance copies served on the other side.



            4                 All parties to file their respective written submissions in the

            Registry, alongwith the judgments, on which, they propose to rely, on

            or before 10th July 2023, and serve an advance copy thereof, to the

            other side.




                                                        REVATI MOHITE DERE, J.

MANISH PITALE, J.

SHARMILA U. DESHMUKH, J.

SQ Pathan                                                                                           2/2