Pandurang Ramchandra Tambe And ... vs The State Of Maharashtra And Ors
2023 Latest Caselaw 3801 Bom

                                                                            Board Sr.No.:-32

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4845 OF 2019

 Jalindar Baburao Munjal And Ors               ....PETITIONER
             V/S
 The State Of Maharashtra Thru The Addl. Gp ....RESPONDENT

And Ors

WITH WRIT PETITION NO. 1165 OF 2021

Pandurang Ramchandra Tambe And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT

WITH INTERIM APPLICATION NO. 1381 OF 2023 In Writ Petition 4845 OF 2019

Jalindar Baburao Munjal And Ors ....PETITIONER V/S The State Of Maharashtra Thru The Addl. Gp ....RESPONDENT And Ors

Mr. Susheel Mahadeshwar i/b Ms. Ranjana Todankar for Petitioner

Mrs. N. M. Mehra, AGP for State - Respondent No. 1

CORAM : HON'BLE THE ACTING CHIEF JUSTICE &

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HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 17th April, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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