Tri-Parulex Fire Protection ... vs Ctr Manufacturing Industries ...
2023 Latest Caselaw 3724 Bom

                                                                             Board Sr.No.:-901

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 1890 OF 2023
                       In
         COMMERCIAL APPEAL 57 OF 2023

 Tri-parulex Fire Protection System              ....PETITIONER
              V/S
 Ctr Manufacturing Industries Private Limited ....RESPONDENT

Dr Veerendra Tulzapurkar, Senior Advocate a/w Mr Chetan Kavdia, Mr B B Sharma and Ms Mansi Naik i/b Secure Legal for Applicant / Appellant Mr Sharan Jagtiani, Senior Advocate a/w Mr Himanshu Kane, Mr Hiren Kamod, Mr Amit Jajoo, Mr Nirav Parmar, Mr Priyank Kapadia, Mr Darpan Bhatia and Mr Siddhant Trivedi i/b Induslaw for Respondent

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 13th April, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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