Monday, 11, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2010 2009 2008 2007 2006 2005 2004 2003 2002 2001
January February March April May June July August September October November December
 

Mrs. Vandana Sushil Metkari vs Mr. Sushil Chandrakant Metkari
2023 Latest Caselaw 3722 Bom

Citation : 2023 Latest Caselaw 3722 Bom
Judgement Date : 13 April, 2023

Bombay High Court
Mrs. Vandana Sushil Metkari vs Mr. Sushil Chandrakant Metkari on 13 April, 2023
Bench: P. K. Chavan
                                                                               Board Sr.No.:-23

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

        MISC.CIVIL APPLICATION NO. 389 OF 2022

 Mrs. Vandana Sushil Metkari                             ....APPLICANT
             V/S
 Mr. Sushil Chandrakant Metkari                       ....RESPONDENT

Mr. Onkar Mane for Applicant Mr. Ankur Pahade a/w Mr. Anshuman Asare for Respondent

CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K.

                               CHAVAN J
        DATE :                 13th April, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs