Harishankar Dharmaraj Mishra And ... vs Smt. Bhanumati H. Yadav And Ors
2023 Latest Caselaw 3721 Bom

                                                      p-2-CRA-ST-10355-2023.doc


Shailaja
      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION
   CIVIL REVISION APPLICATION [STAMP] NO.10355 OF 2023

Harishankar Dharmraj Mishra and others        ]     Applicants
           Vs.
Bhanumati H. Yadav and others                 ]     Respondents
                              .....
Mr. Vikram Garewal i/b Mr. K.S. Dubey, for Applicants.
                              .....
                      CORAM : PRITHVIRAJ K. CHAVAN, J.

                      DATE      : 13th April, 2023.
P.C.

1. Not on board. Upon mentioning, taken on board.

2. Learned Counsel for the applicants submits that circulation

has been granted for today and, therefore, seeks an urgent relief of

continuation of the order granting stay to the impugned decree

passed by the Division Bench of the Small Causes Court at Mumbai

on 18th March, 2023 while dismissing the appeal.

3. The lower Appellate Court has stayed the effect, operation

and implementation of the impugned judgment and order for a

period of four weeks i.e till 15th April, 2023. The said order will

continue to operate till 20th April, 2023.

[PRITHVIRAJ K. CHAVAN, J.]

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