Rajeev N Kumar vs Union Of India Thr Its Secretary ...
2023 Latest Caselaw 3644 Bom

                                                                                        6-WP.4360.2023


     jvs
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE SIDE JURISDICTION

                                           WRIT PETITION NO. 4360 OF 2023

                    Rajeev N. Kumar                          }    Petitioner
                               Versus
                    Unionof India & Ors.                     }    Respondents


                    Mr. Rajeev N. Kumar, petitioner in-person.


                                             CORAM:   S. V. GANGAPURWALA, Act.CJ.&
                                                      SANDEEP V. MARNE, J.

                                             DATE:    APRIL 12, 2023


                    P.C.:

1. We have heard the party in-person, who is also an advocate. He says that he has not brought the judgment on which he seeks to rely in the matter.

2. At the request of the party in-person, stand over to 12th June 2023.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE)

SALUNKE JV Digitally signed by SALUNKE J V Date: 2023.04.13 16:19:08 +0530