Yug Pravartak Seva Mandal, Neri ... vs Sambha S/O Vithobaji Pise And ...
2023 Latest Caselaw 3602 Bom

Citation : 2023 Latest Caselaw 3602 Bom
Judgement Date : 11 April, 2023

Bombay High Court

Yug Pravartak Seva Mandal, Neri ... vs Sambha S/O Vithobaji Pise And ... on 11 April, 2023

Bench: Avinash G. Gharote

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1238 OF 2021

 Yug Pravartak Seva Mandal, Neri Through       ....PETITIONER
 General Secretary Rushidev Gopalrao Pise And
 Another
             V/S
 Sambha S/o Vithobaji Pise And Others       ....RESPONDENT

SHREERANG P. BHANDARKAR for Petitioner GP FOR R. NO. 2 AND 3 for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

                               GHAROTE J
        DATE :                 11th April, 2023
 P.C. :

Shri S.P.Bhandarkar Adv. for the petitioner. Mrs.M.A.Barabde AGP for R-2 & 3. Shri A.B.Tikle Adv. for R-1. Shri A.Z.Jibhkate Adv. for R-1. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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