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Jolly Constructions, Mumbai vs Stephan Bernard Construction ...
2023 Latest Caselaw 3525 Bom

Citation : 2023 Latest Caselaw 3525 Bom
Judgement Date : 10 April, 2023

Bombay High Court
Jolly Constructions, Mumbai vs Stephan Bernard Construction ... on 10 April, 2023
Bench: P. K. Chavan
                                                                               Board Sr.No.:-27

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         INTERIM APPLICATION NO. 19701 OF 2022
                          In
               FIRST APPEAL 979 OF 2017

 Jolly Constructions, Mumbai                  ....PETITIONER
             V/S
 Stephan Bernard Construction Co., Mumbai ....RESPONDENT

Thr.his Son And Constituted Attorney Mr. Sabio Bernard

Mr. Pradip Kadam for Applicant in IA 19701/2022 Mr. Ajay Talreja i/b. Mr. Jawahar Prajapati for Appellant in FA and Respondent in IA

CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K.

                               CHAVAN J
        DATE :                 10th April, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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