Bhimrao Bajarang Chavare vs State Of Maharashtra And Ors
2023 Latest Caselaw 3464 Bom

                                          1/1                    SPK-WP-12566-2022.docx


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                           WRIT PETITION NO. 12566 OF 2022

   Bhimrao Bajarang Chavare                                   ... Petitioner
                     Versus
   State of Maharashtra & Ors.                                ...Respondents

   Mr. S. P. Rajepandhare, Advocate for the Petitioner.
   None for the respondent.
                         _______________________
                      CORAM:        G. S. KULKARNI, J.

(In chamber) DATED: 6 April 2023 _______________________ P. C.:

1. Not on board. Upon mentioning, taken on board on a praecipe as

moved on behalf of the petitioner for speaking to the minutes in the

judgment dated 17 February 2023.

2. In the said judgment, the name of the petitioner in the cause title be

deleted and substituted by "Bhimrao Bajarang Chavare".

3. The original order is accordingly corrected and made available to

the parties.

(G.S. KULKARNI, J.)