Atul Kumar Gupta And 13 Ors vs Maharashtra Council Of ...
2023 Latest Caselaw 3436 Bom

                                                                             903-OSWP-3439-2022.DOC




                        Shivgan



          Digitally         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          signed by
          SHAMBHAVI
SHAMBHAVI NILESH                  ORDINARY ORIGINAL CIVIL JURISDICTION
NILESH    SHIVGAN
SHIVGAN   Date:
          2023.04.10
          15:11:05                        WRIT PETITION NO. 3439 OF 2022
          +0530




                        Atul Kumar Gupta & Ors                                            ...Petitioners
                              Versus
                        Maharashtra Council of Homoeopathy & Ors                        ...Respondents

                                                             WITH
                                    INTERIM APPLICATION NO. 2932 OF 2021
                                                                IN
                                           WRIT PETITION NO. 3439 OF 2022

                        Lalbahadur Motilal Yadav                                             ...Applicant
                              In the matter between
                        Atul Kumar Gupta & Ors                                            ...Petitioners
                              Versus
                        Maharashtra Council of Homoeopathy & Ors                        ...Respondents


                        Mr VK Gupta, for the Petitioner/Applicant.
                        Mr RV Bansode, for Respondent No.1.
                        Mrs Purnima Awasthi, for Respondent No.2-NCH.


                                                      CORAM: G.S. Patel &
                                                             Neela Gokhale, JJ.

DATED: 6th April 2023 PC:-

6th April 2023

903-OSWP-3439-2022.DOC

1. Leave to amend to include the missing certificate. We have in Writ Petition No. 3468 of 2022 passed a reasoned order and judgment. This Petition is on an identical basis. We follow the same reasoning and make the same order. The Maharashtra Council is directed to register the Petitioners and to enrol them on its Register by 17th April 2023. List the Petition for compliance on 19th April 2023.

2. Interim Application No. 2932 of 2021 is infructuous and is disposed of accordingly.

(Neela Gokhale, J) (G. S. Patel, J)

6th April 2023