Citation : 2023 Latest Caselaw 3405 Bom
Judgement Date : 5 April, 2023
Board Sr.No.:-23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5619 OF 2021
Narayani Trexim Pvt Ltd ....PETITIONER
V/S
State Of Maharashtra And Ors ....RESPONDENT
Mr. Rajiv Chavan, Sr. Adv. i/b Ms. Priyanka Brahmdev Chavan for Petitioner Mr. Ashutosh Kulkarni a/w Mr. Siddharth Shitole for Respondent No. 2 to 4 (CIDCO)
CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.
MARNE, JJ
DATE : 5th April, 2023
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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