Vilas Pawar S/O Raghunath Pawar ... vs The Chairman Cbdt Notrh Block ...
2023 Latest Caselaw 3389 Bom

Citation : 2023 Latest Caselaw 3389 Bom
Judgement Date : 5 April, 2023

Bombay High Court

Vilas Pawar S/O Raghunath Pawar ... vs The Chairman Cbdt Notrh Block ... on 5 April, 2023

Bench: Sandeep V. Marne

                                                                          40.11265.22-wp.docx

       Digitally                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       signed by
       TRUSHA                            CIVIL APPELLATE JURISDICTION
TRUSHA TUSHAR
TUSHAR MOHITE
MOHITE Date:
       2023.04.06                            WRIT PETITION NO. 11265 OF 2022
       19:42:32
       +0530

                    Vilas Pawar & Ors.                                        ..... Petitioners

                             Vs.

                    Union of India & Ors.                                     ..... Respondents


                    Mr.Rajeev N. Kumar for the Petitioners
                    Mr.R.R.Shetty a/w Mr.Rui Rodrigues and Mr.Ashutosh Misra for the
                    Respondents


                                                          CORAM:    S.V.GANGAPURWALA, ACJ &
                                                                    SANDEEP V. MARNE, J.

DATED : APRIL 5, 2023

P.C.

1. It is submitted that another matter is filed at Aurangabad

Bench involving same issue and assailing the same judgment

assailed in the present Petition.

2. Mr.Shetty the learned Counsel for the Union submits that he is

intending to file praecipe for clubbing the matters at Aurangabad

Bench and the present matter.

3. Stand over to 03.05.2023.




                    (SANDEEP V. MARNE, J)                                (ACTING CHIEF JUSTICE)




                    Mohite                                                                           1/1