Citation : 2023 Latest Caselaw 3361 Bom
Judgement Date : 3 April, 2023
Board Sr.No.:-62
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 30532 OF 2022
Rahul Annasaheb Shende ....PETITIONER
V/S
Tata Institute Of Social Sciences And 2 Other....RESPONDENT
Mr. RAHUL WALIA a/w. Ms. Asmita Pendharkar for Petitioner Mr. Rakesh Singh a/w. Ms. Heena Shaikh i/b. M V Kini for Respondent
CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 3rd April, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
Page 1/1
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!