Sudhakar Baburao Darandale vs Sunanda Narsingrao Pandge And Anr
2023 Latest Caselaw 3357 Bom

Citation : 2023 Latest Caselaw 3357 Bom
Judgement Date : 3 April, 2023

Bombay High Court

Sudhakar Baburao Darandale vs Sunanda Narsingrao Pandge And Anr on 3 April, 2023

Bench: Amit Borkar

                                                               24-apl-218-2017.doc


 Nikita
          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CRIMINAL APPELLATE JURISDICTION

                 CRIMINAL APPLICATION NO.218 OF 2017


 Sudhakar Baburao Darandale                     ... Applicant
           V/s.
 Sunanda Narsingrao Pandge and Anr.             ... Respondents


 Mr. Pankaj D. Purway for the Applicant.
 Mr. A.R. Patil, APP for the State.

                               CORAM      : AMIT BORKAR, J.

                               DATED      : APRIL 3, 2023
 P.C.:

1. In view of judgment on Apex Court in case of S.W Palnitkar Vs. State of Bihar, reported in (2002) 1 SCC 241. Issue notice to respondent No.1, returnable on 26th June 2023.

(AMIT BORKAR, J.)

Download the LatestLaws.com Mobile App