Citation : 2022 Latest Caselaw 9885 Bom
Judgement Date : 27 September, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 15502 OF 2021
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 147 OF 2022
Pidilite Industries Limited ....PETITIONER
V/S
Riya Chemy ....RESPONDENT
Hiren Kamod a/w Nishad Nadkarni , Aasif Navodia & Khushboo Jhunjhunwala i/b KHAITAN and CO. for Plaintiff
S.Ramakrishnan a/w Girish Thakur for Defendant
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 27th September, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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