Citation : 2022 Latest Caselaw 9829 Bom
Judgement Date : 26 September, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6299 OF 2022
Mr. Shahid Ahmmed Shamiullah Ansari And ....PETITIONER
Ors
V/S
Mr. Mohammad Hassan Malbari And Anr ....RESPONDENT
Mr. Pradeep J. Thorat i/by Ms. Aditi S. Naikare for Petitioner Mr. Rupesh Geete i/by Satyaki Law Associates for Respondent
CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 26th September, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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