Citation : 2022 Latest Caselaw 9828 Bom
Judgement Date : 26 September, 2022
Digitally signed by
SWAROOP SWAROOP
SHARAD SHARAD PHADKE
19 sj 44 of 2019.doc
Date: 2022.09.27
PHADKE 10:54:58 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
SUMMONS FOR JUDGMENT NO.44 OF 2019
IN
COMM. SUMMARY SUIT NO.839 OF 2019
IL and FS Financial Services Ltd. ... Plaintiff
Versus
Kohinoor Realty Management Pvt. Ltd. and Ors. ... Defendants
Dr. Birendra Saraf, Senior Advocate with Mr. Sachin Bhogle, Mr. Bhushan Shah, Mr.
Aakash Mehta i/by Mansukhlal Hiralal and Co., for Plaintiff.
Mr. Akshay Patil i/by Mr. Akshay Kamble, for Defendant No.1.
Dr. Veerendra Tulzapurkar, Senior Advocate i/by Mr. Mandar Soman, for Defendant
Nos.2 and 3.
CORAM: N.J.JAMADAR, J.
DATE: 26th SEPTEMBER, 2022 P.C.:
1. The learned Senior Advocate appearing for the Plaintiff seeks leave to
tender Affidavit in Rejoinder.
2. Leave granted.
3. Affidavit in Rejoinder is taken on record.
4. The learned Senior Advocate appearing for Defendant Nos.2 and 3 seeks
leave to tender Affidavit in Sur-Rejoinder.
5. Leave granted.
6. Affidavit in Sur-Rejoinder is taken on record.
7. Heard Dr. Saraf, learned Senior Advocate for the Plaintiff and Dr.
SSP 1/2 19 sj 44 of 2019.doc
Tulzapurkar, learned Senior Advocate appearing for Defendant Nos.2 and 3. They
have concluded their respective submissions.
8. List on 4th October, 2022 for submissions on behalf of Defendant No.1.
( N.J.JAMADAR, J. )
SSP 2/2
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