Shivendrakumar U. Paliwal (Dead) ... vs The Maharashtra Revenue ...
2022 Latest Caselaw 9825 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 27 OF 2005
                          In
              WRIT PETITION 1292 OF 1992

 Shivendrakumar U. Paliwal (dead) Janak Aidan ....PETITIONER
 Paliwal And Another
            V/S
 The Maharashtra Revenue Tribunal, Nagpur And
                                            ....RESPONDENT

Others

S.S. JOSHI, For Petitioner T.H. KHAN, AGP For Respondent No.1. C.S. DHARMADHIKARI For Respondent No.2 [i] & [ii].

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 26th September, 2022 P.C. :

Heard Mr. S.S. Joshi, Adv. for Appellant, Mr. C.S. Dharmadhikari, Adv. for Respondent No.2 [i] & [ii]. Ms. T.H. Khan, AGP for Respondent No.1. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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