Prabhakar Shriram Tarale And ... vs The Municipal Council, Daryapur, ...
2022 Latest Caselaw 9822 Bom

                                                                  1                                12A-WP-977-2021.odt


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               NAGPUR BENCH, NAGPUR
                                                     WRIT PETITION NO. 977 OF 2021
                    (Prabhakar Shriram Tarale & Anr. Vs. The Municipal Council, Daryapur, thr. its Chief Officer, Tq.
                                                      Daryapur, Dist. Amravati)
                    Office Notes, Office Memoranda of Coram,
                    appearances, Court's orders of directions                           Court's or Judge's order
                    and Registrar's orders.
                                  Shri S.M. Vaishnav, Advocate for the petitioners.

                                  CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, JJ.

DATE : SEPTEMBER 26, 2022.

This Writ Petition was decided on 28/6/2022. However, the copy of the judgment is not seen on record of both the sets of the Writ Petition.

The Registrar (Judicial) to look into the matter and issue directions to do the needful.

(URMILA JOSHI-PHALKE, J.) (A. S. CHANDURKAR, J.)

SUMIT

Digitally signed bySUMIT CHETAN AGRAWAL Signing Date:27.09.2022 10:30