Kalpesh Babulal Jain And Anr vs Sheikh Abdul Kased And Ors
2022 Latest Caselaw 9631 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2337 OF 2022

 Kalpesh Babulal Jain And Anr                              ....PETITIONER
            V/S
 Sheikh Abdul Kased And Ors                              ....RESPONDENT

WITH WRIT PETITION NO. 2339 OF 2022

Kalpesh Babulal Jain And Anr ....PETITIONER V/S Sheikh Abdul Kased And Ors. ....RESPONDENT

WITH WRIT PETITION NO. 2340 OF 2022

Kalpesh Babulal Jain And Anr ....PETITIONER V/S Sheikh Abdul Kased And Ors. ....RESPONDENT

Dr. Abhinav Chandrachud a/w Mr. Dharam Sharma a/w Ms. Uma Sharma a/w Mr. Sauresh Shetye i/by Dharam and Co. for Petitioner in All Writ Petitions Mr. G. S. Godbole Senior Adv i/by Ms. Sukeshi Bhandari for Respondent No. 1 and 2 in All Writ Petitions Mr. Sanket Mungale for Respondent No. 3 to 6 in WP/2337/2022 and WP/2340/2022 and Respondent No. 3 to 7 in WP/2339/2022

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 21st September, 2022

Page 1/2

P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 2/2