Rupee Co Op Bank Ltd. Thr Its ... vs The Union Of India Thr Ministry Of ...
2022 Latest Caselaw 9627 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11300 OF 2022

 Rupee Co Op Bank Ltd. Thr Its Administrator ....PETITIONER
            V/S
 The Union Of India Thr Ministry Of Finance ....RESPONDENT

Dept And Ors

Mr. Pratap Patil a/w Ms. Vishakha Shelar for Petitioner in WP/11300/2022 Mr. Avinash Fatangare i/by Ms. Archana Shelar for Petitioner in WP/11318/2022 Mr. Parag A Vyas a/w Ms. Karuna Yadav for Respondent No. 1- UOI in WP/11300/2022 Smt. M. S. Srivastava AGP for State for Respondent No. 4 and 5 in WP/11300/2022 Mr. Venkatesh Dhond Senior Adv, a/w Mr. Prasad Shenoy a/w Mr. Parag Sharma a/w Ms. Aditi Phatak a/w Ms. Kirti Ojha a/w Mr. Vijay Salokhe i/by BLAC and Co. for Respondent No. 1 in WP/11318/2022

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 21st September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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