Vanita Sachin Gaikwad vs The State Of Maharashtra And Ors
2022 Latest Caselaw 9486 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4647 OF 2021

 Deepak Ananda Patil And Ors                   ....PETITIONER
             V/S
 The State Of Maharashtra And Ors            ....RESPONDENT

WITH WRIT PETITION NO. 4609 OF 2021

Vanita Sachin Gaikwad ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT

WITH WRIT PETITION NO. 7742 OF 2021

Kuber Gunda Bhatmare And Ors. ....PETITIONER V/S State Of Maharashtra Through Minister Of ....RESPONDENT Co-operation, Marketing And Textiles Dept. And Ors.

WITH WRIT PETITION NO. 7740 OF 2021

Sou. Shakuntala Shivajirao Kadam And Ors. ....PETITIONER V/S State Of Maharashtra Through Minister Of ....RESPONDENT Co-operation, Mktg. And Text. Dept. And Ors.

Mr. A. V. Anturkar, Sr. Adv. a/w Mr. Tanaji Mhatugade, Mr. Akshay Pawar i/by Mr. Kunal Bhanage for Petitioners in all

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Petitions.

Mr. R. M. Kadam, Sr. Adv. a/w Mr. Vaibhav Bhure i/by Mr. Kedar P. Lad for Respondent Nos. 3 to 8 in WP/4647/2021. Mr. P. D. Dalvi i/by Mr. Kedar P. Lad for Respondent Nos 3 to 8 in WP/7742/2021.

Mr. Kedar P. Lad for Respondent Nos. 3 to 8 in WP/7740/2021. Mr. Dilip Bodke for Respondent No. 10. Ms. V. S. Nimbalkar, AGP for State/Respondent Nos. 1 & 2. Mr. Suraj Kaushik for Respondent No. 9.

CORAM : HON'BLE SHRI JUSTICE C.V. BHADANG J DATE : 19th September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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