Citation : 2022 Latest Caselaw 9377 Bom
Judgement Date : 16 September, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10207 OF 2022
Vinod Jagannath Gupta ....PETITIONER
V/S
State Of Maharashtra Thr Government Pleader....RESPONDENT
And Ors
Mr. Angad Gire a/w Mr. Sagar Batavia for Petitioner Mr. S. H. Kankal AGP for State/ Respondent No. 1 and 3
Mr. Mayur Khandeparkar a/w Mr. Amogh Singh i/by Kaustubh
CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 16th September, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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