Manish Waman Ambre ... vs K G Millennium Realtors Private ...
2022 Latest Caselaw 9317 Bom

                                                      32-IA-8886-21+.DOC

                                                        Sayali Upasani



       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
           INTERIM APPLICATION (L) NO.8886 OF 2021
                                IN
           SUMMONS FOR JUDGMENT NO.1 OF 2020
                              WITH
            INTERIM APPLICATION NO.1932 OF 2022
                                IN
           INTERIM APPLICATION (L) NO.8886 OF 2021


Manish Waman Ambre                                    ...Applicant
In the matter between
K.G.Millennium Realtors Pvt Ltd & Ors                 ...Plaintiffs
                  Versus
M/s. Samarth Erectors & Developers & Ors         ...Respondents

Mr. Milan Desai i/b T.R. Patel, for Applicant.
Adv Vimal Khandare, V. Kini & Co., for Respondent/Org
     Plaintiff.

                         CORAM:       N. J. JAMADAR, J.

DATED : 15th SEPTEMBER, 2022

PC:-

List on 29th September, 2022, High on Board.

[N. J. JAMADAR, J.]