Reliance General Insurance Co. ... vs Suvarna Suresh Galande And Ors
2022 Latest Caselaw 9197 Bom

                                                                                        24 -i-ia-2180-22.doc


                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION

                                          INTERIM APPLICATION NO. 2180 OF 2022
                                                          IN
                                              FIRST APPEAL NO.319 OF 2022

                          Reliance General Insurance Co. Ltd. Pune.                   ..Applicant
                                          v/s.

                          Suvarna Suresh Galande & Ors.                         ..Respondents

                          Ms. Kalpana Trivedi for the Applicant .
                          Mr. Gaurav Gangal i/b. Sujay Gangal for the Respondent Nos.1 to 4.

                                                       CORAM : ANUJA PRABHUDESSAI, J.

DATED : 13th SEPTEMBER, 2022.

P.C.

1. Learned Counsel for the Applicant states that in compliance to the

order dated 27th April, 2022, the Appellant has deposited the

compensation before the Claims Tribunal.

2. In the light of the said statement, operation and implementation of

the judgment is stayed pending hearing of the appeal.

3. Civil Application stands disposed of.

Digitally signed by PRASANNA P PRASANNA P SALGAONKAR (ANUJA PRABHUDESSAI, J.) SALGAONKAR Date:

2022.09.15 13:50:00 +0530

P P SALGAONKAR 1 of 1