Babusha Champshi Shah vs Sulochana Dhirendra Shah(Mother ...
2022 Latest Caselaw 9099 Bom

                                                                                       26-sj-22-2022.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                      SUMMONS FOR JUDGMENT NO.22 OF 2022
                                                     IN
                                    COMMERCIAL SUMMARY SUIT NO.1223 OF 2019

                      Babusha Champshi Shah                                  ...Plaintiff
VISHAL
SUBHASH                    vs.
PAREKAR               Sulochana Dhirendra Shah and Others                    ...Defendants
Digitally signed by
VISHAL SUBHASH
PAREKAR
                      Mr. Sarthak Dhone a/w. Mr. Suraj Shetye i/b. Ms. Hetal Patel, for the
Date: 2022.09.12
18:56:29 +0530
                      Plaintiff.
                      Mr. Rahul Kapoor i/b. Mr. Kamlesh Tiwari, for the Defendant Nos. 1
                      and 2.
                      Mr. Mayur Agarwal a/w. Mr. Rahul Jain i/b. Mr. Rahul Jain, for
                      Defendant No. 3.
                      Ms. Khushboo Rupani i/b. Alpha Chambers, for Defendant Nos. 4
                      and 5.

                                                CORAM :     N. J. JAMADAR, J.

DATE : SEPTEMBER 12, 2022

P.C.:

1. Heard the learned counsels for the parties.

2. The learned counsel for the plaintiff seeks further time to take

instructions.

3. At the request of the counsel for the plaintiff, list on 3 rd

October, 2022.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1