Hero Fincorp Limited vs Mv Tag 22, (Imo No. 9127318)
2022 Latest Caselaw 9091 Bom

Citation : 2022 Latest Caselaw 9091 Bom
Judgement Date : 12 September, 2022

Bombay High Court

Hero Fincorp Limited vs Mv Tag 22, (Imo No. 9127318) on 12 September, 2022

Bench: N. J. Jamadar

                                                                                        6-comas-51-2019.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                    COMMERCIAL ADMIRALTY SUIT NO.51 OF 2019
                                                     WITH
                                    INTERIM APPLICATION (L) NO.28886 OF 2022
                                                     WITH
                                      INTERIM APPLICATION NO.2907 OF 2022
VISHAL
SUBHASH
PAREKAR               Hero Fincorp Limited                                      ...Plaintiff
Digitally signed by
                           vs.
VISHAL SUBHASH
PAREKAR
                      MV Tag 22 (IMO No. 9127318) and Others                    ...Defendants
Date: 2022.09.12
18:56:31 +0530
                      Mr. S. Singh i/b. Aagam Doshi, for the Plaintiff
                      Mr. Amir Aarsiwalla a/w. Ms. Nidhi                       Shah,     for       the
                      Defendants/Liquidator.

                                                 CORAM :      N. J. JAMADAR, J.

                                                 DATE :       SEPTEMBER 12, 2022

                      P.C.:

1. Heard the learned counsels for the parties.

2. Mr. Aarsiwalla, the learned counsel for the Liquidator of Tag

Offshore Limited seeks time to file affidavit in reply to the

application taken out by the plaintiff for summary judgment.

3. Three weeks time is granted to the Liquidator to file affidavit

in reply and serve its copy on the plaintiff/applicant.

4. The plaintiff/applicant is at liberty to file affidavit in rejoinder

within one week of being served with the affidavit in reply.

5. List Interim Application for hearing on 4th October, 2022.



                                                                    (N. J. JAMADAR, J.)


                      Vishal Parekar, P.A.                                                             ...1