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Bid Services Division ... vs Authority For Advance Ruling ...
2022 Latest Caselaw 9035 Bom

Citation : 2022 Latest Caselaw 9035 Bom
Judgement Date : 8 September, 2022

Bombay High Court
Bid Services Division ... vs Authority For Advance Ruling ... on 8 September, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 713 OF 2021

 Bid Services Division (mauritius) Limited    ....PETITIONER
             V/S
 Authority For Advance Ruling (income Tax) ....RESPONDENT

And 4 Ors

Mr. P.J. Pardiwalla, Senior Advocate with Ms. Aarti Sathe & Ms. Aasavari Kadam, for Petitioner

Mr. Suresh Kumar, for Respondent

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 8th September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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