Ruby Yazdi Parekh vs Yazdi Nariman Parekh
2022 Latest Caselaw 9028 Bom

                                                                 13-ial-22731-2022.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                INTERIM APPLICATION (L) NO.22731 OF 2022
                                   IN
                        PARSI SUIT NO.07 OF 2022

Ruby Yazdi Parekh                                         ...Plaintiff
      vs.
Yazdi Nariman Parekh                                      ...Defendant

Mr. Prashant Tikone i/b. Z.S. Irani, for the Plaintiff.
Ms. Kashmira Bharucha a/w. Ms. Asmita D'Souza i/b. P.L. Gajbhiye,
for the Applicant/Defendant.

                              CORAM :   N. J. JAMADAR, J.

                              DATE :    SEPTEMBER 08, 2022

P.C.:

1. The learned counsel for the plaintiff seeks further time to file

an affidavit in reply as well as the affidavit in terms of the judgment

of the Supreme Court in the case of Rajnesh vs. Neha and Anr.1.

2. Let such affidavit be filed and copies served on the defendant

on or before 13th September, 2022.

3. List this application on 15th September, 2022.

                                            (N. J. JAMADAR, J.)






Vishal Parekar, P.A.                                                              ...1