Hasmukh Chinubhai Seth vs Paradise Associates And 6 Others
2022 Latest Caselaw 8873 Bom

                                                       1                     15.16.SJ70.71.2021.doc

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                    SUMMONS FOR JUDGMENT NO. 70 OF 2021
                                                    IN
                                   COMMERCIAL SUMMARY SUIT NO. 32 OF 2021

                       Hasmukh Chinubhai Sheth.              ...Plaintiff.
                       v/s.
                       Paradise Associates and ors.          ...Defendants.
                                                      WITH
                                    SUMMONS FOR JUDGMENT NO. 71 OF 2021
                                                    IN
                                   COMMERCIAL SUMMARY SUIT NO. 33 OF 2021

                       Hasmukh Chinubhai Sheth.              ...Plaintiff.
                       v/s.
                       Rajendra Developers and ors.          ...Defendants.


                       Mr. Piyush Shah, advocate for plaintiff.

                       Mr. Ashok Bhatia, advocate for defendants.
          Digitally
          signed by

                                             CORAM : N.J. JAMADAR, J.

ARUNA S ARUNA S TALWALKAR TALWALKAR Date:

2022.09.08 14:59:32 +0530

DATE : SEPTEMBER 6, 2022. P. C. :

1. Learned Counsel for the defendants has filed a compilation

of documents alongwith affidavit, comprising of partnership

deeds in Summons for Judgment No. 71 of 2021 in Commercial

Talwalkar 2 15.16.SJ70.71.2021.doc

Summary Suit No. 33 of 2021. Compilation of documents are

taken on record. List the matters for orders on 19/9/2022.

[N.J. JAMADAR, J]

Talwalkar