Manisha Sanjeev Mehra And Anr vs Omkar Ventures Pvt. Ltd. And 3 Ors
2022 Latest Caselaw 8801 Bom

                                                 29-CPCD-135-19+.DOC

                                                   Sayali Upasani
     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        ORDINARY ORIGINAL CIVIL JURISDICTION
               IN ITS COMMERCIAL DIVISION
          CONTEMPT PETITION NO.135 OF 2019
                               IN
        SUMMONS FOR JUDGMENT NO.94 OF 2018


Manish Sanjeev Mehra & Anr`                        ...Plaintiffs
                  Vs
M/s. Omkar Ventures Pvt Ltd & Ors               ...Defendants

Mr. Amey Patil a/w mr. Shanay Bafna i/b ms Vivek
      Kanthawala & Co., for petitioners.
Mr. Jamsheed Master a/w Huda Diamondwala i/b
      Diamondwala & Co., for Respondents

                          CORAM      N. J. JAMADAR, J.

:DATED 5th SEPTEMBER, 2022 :

PC:-

1. The learned Counsels for the parties, make a joint

submission that the parties are exploring possibility of an

amicable settlement of the dispute.

2. At the joint request of the Counsels for the parties, list on

29th September, 2022.

[N. J. JAMADAR, J.]