Shetkari Shikshan Mandal ... vs Charudatta Ramchandra Bagadi And ...
2022 Latest Caselaw 11219 Bom

                                                                    1-IA 358.22 in wp 988.doc


                       Dusane

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                                  INTERIM APPLICATION NO.358 OF 2022
                                                  IN
                                     WRIT PETITION NO.988 OF 2018


                       Shetkari Shikshan Mandal,              ...Applicant
                       Dholgarwadi, Tal. Chandgad,
                       Dist. Kolhapur

                               V/s.
                       Charudatta Ramchandra Bagad            ...Respondents
                       & Ors.


BHALCHANDRA
                       Mr. Umesh H. Pawar for Applicant in IA 358 of
GOPAL                  2022.
DUSANE

 Digitally signed by
                       Mr. Prashant Bhavake for Petitioner.
 BHALCHANDRA
 GOPAL DUSANE
 Date: 2022.10.20
                       Mr. Satyajeet A. Rajeshirke for Respondent nos.1 &
 18:31:20 +0530
                       2.
                       Mrs. V.S. Nimbalkar, AGP for State-Respondent.



                                              CORAM: MADHAV J. JAMDAR, J.

DATE: 20th OCTOBER, 2022

P.C.:

1. Arguments concluded.

2. Reserved for judgment.

(MADHAV J. JAMDAR, J.)