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Karan Vishnu Khandelwal vs Honorable Chairman Vaikunth Co Op ...
2022 Latest Caselaw 11217 Bom

Citation : 2022 Latest Caselaw 11217 Bom
Judgement Date : 20 October, 2022

Bombay High Court
Karan Vishnu Khandelwal vs Honorable Chairman Vaikunth Co Op ... on 20 October, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12468 OF 2022

 Karan Vishnu Khandelwal                    ....PETITIONER
            V/S
 Honorable Chairman Vaikunth Co Op Hsg. Soc
                                         ....RESPONDENT

Ltd. And Ors

Mr. Simil Purohit a/w Mr. Vishal Pattabiraman a/w Mr. Jayesh Mestry for Petitioner Ms. Kausar Banatwala a/w Ms. Neuty N. Thakkar i/by Mr.

Mr. Sanjay D. Rayrikar AGP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 20th October, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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