Hanuman Maruti Mandir Deosthan ... vs Vina Yogesh Doke And Ors
2022 Latest Caselaw 11214 Bom

                                                                       2-wp 5567.2017.doc


                       Dusane

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                                      WRIT PETITION NO.5567 OF 2017


                       Shri. Hanuman Maruti Mandir Deosthan      ...Petitioner
                       Trust, Kumshet

                               V/s.
                       Sau. Vina Yogesh Doke & Ors.              ...Respondents



                       Mr. Sanjiv A. Sawant a/w Ms. Samiksha S. Mane
                       i/by Mr. Heramb S. Kadam for Petitioner.
                       Mr. V.B. Gadekar for Respondent no.1.
BHALCHANDRA
GOPAL                  Mrs. V.S. Nimbalkar, AGP for State-Respondent nos.
DUSANE                 2 and 3.
 Digitally signed by
 BHALCHANDRA
 GOPAL DUSANE
 Date: 2022.10.20
 18:31:19 +0530
                                              CORAM: MADHAV J. JAMDAR, J.

DATE: 20th OCTOBER, 2022

P.C.:

1. Arguments concluded.

2. Reserved for judgment.

(MADHAV J. JAMDAR, J.)